Shefasteq (Opc) PVT LTD v. Blu-Smart Fleet PVT LTD & Ors.
- Court
- Delhi High Court
- Case number
- ARB.P./1456/2025
- Date of judgment
- 18 Dec 2025
- Bench
- HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
- Petitioner
- SHEFASTEQ (OPC) PVT LTD
- Respondent
- BLU-SMART FLEET PVT LTD & ORS.
- CNR
- DLHC010674892025
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Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.