Manu Agarwal v. The State Nct Of Delhi
- Court
- Delhi High Court
- Case number
- BAIL APPLN./4267/2025
- Date of judgment
- 22 Dec 2025
- Bench
- HON'BLE MR. JUSTICE SANJEEV NARULA
- Petitioner
- MANU AGARWAL
- Respondent
- THE STATE NCT OF DELHI
- CNR
- DLHC010872732025
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.