Busy Infotech PVT LTD v. Xpert Tricks Softwares & Ors.

Court: Delhi High Court
Case number: CS(COMM)/747/2022
Date of judgment: 22 Dec 2025
Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
Petitioner: BUSY INFOTECH PVT LTD
Respondent: XPERT TRICKS SOFTWARES & ORS.
CNR: DLHC010401082022

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