Amazon Seller Services Private Limited v. M/S Magic Frames & Anr.

Court: Delhi High Court
Case number: ARB.P./1941/2025
Date of judgment: 24 Dec 2025
Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
Petitioner: AMAZON SELLER SERVICES PRIVATE LIMITED
Respondent: M/S MAGIC FRAMES & ANR.
CNR: DLHC010911992025

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