Bunch Microtechnologies PVT LTD v. Telegram Fz Llc & Anr.

Court: Delhi High Court
Case number: CS(COMM)/1179/2025
Date of judgment: 24 Dec 2025
Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
Petitioner: BUNCH MICROTECHNOLOGIES PVT LTD
Respondent: TELEGRAM FZ LLC & ANR.
CNR: DLHC010861402025

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