BharatTaxGST

Dr. M. Bhaskar vs. Mmahammad Hussain

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CC/4504/2023HC Andhra PradeshGSTCNR APHC01041119202315 June 2026Bench: TARLADA RAJASEKHAR RAO5 pages
For Petitioner: P V RAMANA

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Cause title — parties, addresses and appearances
APHC010411192023 IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI (Special Original Jurisdiction) [3330] TUESDAY,THE SIXTEENTH DAY OF JUNE TWO THOUSAND AND TWENTY SIX PRESENT THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO CONTEMPT CASE NO: 4504/2023 Between: 1. DR. M. BHASKAR, S/O M. GOVINDAIAH, AGED ABOUT 66 YEARS, PROFESSOR, (RETD.) RIO D.NO.5-66/6/A, 5TH CROSS, SRI KRISHNA NAGAR, M.R. PALLI, TIRUPATI - 517 502 CHITTOOR DISTRICT. 2. DR. T. KUMARA SWAMY, S/O T.C. VEERARAGHAVULU, AGED ABOUT 65 YEARS, PROFESSOR, (RETD.) R/O D.NO.6-12-4D/3, K B LAYOUT, NEAR PADMAVATHI PARK TIRUPATI - 517 501,CHITOOR DISTRICT. 3. DR. P. SRINIVASULU REDDY, S/O P. NARAYANA REDDY, AGED ABOUT 64 YEARS, PROFESSOR, (RETD.) R/O FLAT NO. 301, SRIVARI TOWERS, Y.ASODA NAGAR, K.T.ROAD, TIRUPATI - 517 501, CHITTOOR DISTRICT. 4. DR. V. NARAYANA REDDY, S/O V. RAMAKRISHNAIAH, AGED ABOUT 69 YEARS, PROFESSOR, (RETD.) R/O FLAT NO. 86, FIRST FLOOR, SAI PRASUANA APARTMENT, NEW BALAJI COLONY, TIRUPATI - 517 502, CHITTOOR DISTRICT. 5. DR. K. PADMINI, D/O K. NAGESWARA RAO, AGED ABOUT 69 YEARS, PROFESSOR, (RETD.) R/O FLAT NO. 101, SANJANA TOWERS, VIDYANAGAR, TIRUPATI - 517 502, CHITTOOR DISTRICT 6. DR. C.K. MOHAN RAO, S/O PARADESHI, AGED ABOUT 69 YEARS, PROFESSOR, (RETD.) R/O QUARTER NO. 48, RED BUILDINGS, S.V. PURAM, TIRUPATI - 517 502 CHITTOOR DISTRICT. 7. DR. G. RAMA GOPAL, S/O G. SATYANARAYANA, AGED ABOUT 71 YEARS, PROFESSOR, (RETD.) R/O DOOR NO. 1-69 JAYANAGAR COLONY, SAINAGAR PANCHAYAT, TIRUPATI (RURAL) - 517 502 CHITTOOR DISTRICT. 2 8. DR. M. SURESH BABU, S/O M. HANUMANTHAIAH, AGED ABOUT 68 YEARS, PROFESSOR, (RETD.) R/O FLAT NO. 10, 3RD FLOOR, BHARGAV APARTMENT, 4-3-785/2, GIRIPURAM, TIRUPATI - 517 502 CHITTOOR DISTRICT. 9. DR.K. KRISHNAIAH, S/O K. VENKATASUBBAIAH, AGED ABOUT 67 YEARS, PROFESSOR, (RETD.) R/O DOOR NO. 15-69, PADMAVATHI NAGAR, TIRUPATI - 517 502 CHITTOOR DISTRICT. 10. DR. N. BALAYERIKALA REDDY, S/O N. P. SUBBARAMAIAH, AGED ABOUT .67 YEARS, PROFESSOR, (RETD.) R/O DOOR NO. 23-15- 40/A. PADMAVATHI NAGAR, OPPOSITE MAHILA UNIVERSITY, TIRUPATI - 517 502 CHITTOOR DISTRICT. 11. DR. P.SREENIVASULA REDDY, S/O P. RAMASUBBA REDDY, AGED ABOUT 67 YEARS, PROFESSOR, (RETD.) R/O DOOR NO. 15-98, PADMAVATHI NAGAR, TIRUPATI - 517 502 CHITTOOR DISTRICT. 12. DR. C. ARUNA PRASAD REDDY, S/O P. NARASIMHA REDDY, AGED ABOUT 70 YEARS, PROFESSOR, (RETD.) R/O FLAT NO. 115 D BLOCK SREE MAHALAKSHMI RESIDENCY, TIRUCHANOOR ROAD, TIRUPATI - 517 502 CHITTOOR DISTRICT. 13. DR. A. VARADA REDDY, S/O A. VENKATASUBBA REDDY, AGED ABOUT 68 YEARS, PROFESSOR, (RETD.) R/O FLAT NO. 304, SANJANA TOWERS VIDYA NAGAR, TIRUPATI - 517 502 CHITTOOR DISTRICT. 14. DR. K. SESHAIAH, S/O K. RAMAIAH, AGED ABOUT 68 YEARS, PROFESSOR, (RETD.) R/O DOOR NO. 5-69-16, SRI KRISHNA NAGAR, M.R. PALLI, TIRUPATI - 517 502 CHITTOOR DISTRICT. 15. DR. M. SRINIVASULU REDDY, S/O M. VENKATESWARLU REDDY, AGED ABOUT 62 YEARS, PROFESSOR IN ZOOLOGY, (RETD) R/O FLAT NO. 101, AVYAY AVENUE, ANDHRA BANK COLONY, AVILALA, TIRUPATI - 517 507 CHITTOOR DISTRICT. 16. DR. M. PADMAVATHAMMA, D/O M. RAMI REDDY AGED ABOUT 60 YEARS, PROFESSOR, R/O PLOT NO. 5, SRILEKHA NAGAR, NEW PET, CHANDRABOTI, 517 101 CHITTOOR DISTRICT. 17. DR. K.T. RAMAKRISHNA REDDY, S/O K. KRISHNA REDDY, AGED ABOUT 61 YEARS, PROFESSOR, R/O DOOR NO. 10-58/3 NEW MARUTHI NAGAR M. R. PALLI, TIRUPATI - 517 502 CHITTOOR DISTRICT. 18. DR. V. SRIKANTH REDDY, S/O V. SRINIVASA REDDY AGED ABOUT 63 YEARS, PROEFESSOR, (RETD) R/O DOOR NO. 23-15- 30/4E, GROUND FLOOR MUNREDDY NAGAR NEAR GST OFFICE, 3 TIRUPATI - 517 502 CHITTOOR DISTRICT. 19. SMT. K. GOWRI,, W/O. DR. M. SUBBARAYUDU, AGED ABOUT 55 YEARS, OCC. HOUSE WIFE, R/O DOOR NO. 13-154, L. B. NAGAR, TIRUPATI - 517 502, CHITTOOR DISTRICT. ...PETITIONER(S) AND 1. MMAHAMMAD HUSSAIN, REGISTRAR, S.V.UNIVERSITY, TIRUPATHI, CHITTOOR DISTRICT. 2. J SHYAMALA RAO I A S, PRINCIPAL SECRETARY, THE STATE OF ANDHRA PRADESH, HIGHER EDUCATION (U.E) DEPARTMENT, A.P. SECRETARIAT, VELAGAPUDI,AMARAVATHI. GUNTUR DISTRICT ...CONTEMNOR(S): Petition under Sections 10 to 12 of Contempt of Courts Act 1971 praying that in the circumstances stated in the affidavit file herein the High Court may be pleased to pleased to summon and punish the Respondents / contemnors under Section 10 to 12 of the Contempt of Court Act for willfully, disability and intentionally violating the orders passed by the Hon'ble High Court in W.P. No.22127 /2021 dated 11.10.2022 under Section 10 to 12 of Contempt's of Courts Act in the interest of justice and to pass Counsel for the Petitioner(S): 1. P V RAMANA Counsel for the Contemnor(S): 1. . 2. RAMESH BABU TALLURI SC For S.V.UNIVERSITY,TIRUPATI The Court made the following: 4 THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO CONTEMPT CASE No.4504 of 2023

ORDER:

This Court, vide order dated 11.10.2022 in W.P.No.22127 of 2021, while disposing of the writ petition, directed the respondents to consider the representations submitted by the petitioners i.e., 12.06.2017 and 17.03.2021 and pass appropriate orders in pursuance of the letter No.3380/U.E/A1/2017 dated 21.02.2019, letter No.3380/U.E/A1/2017 dated 13.08.2019 and G.O.Ms.No.14, HE (UE) Department dated 20.02.2010, within a period of two weeks from the date of receipt of a copy of the order.

2.

For non compliance of the said order, the present contempt case has been filed.

3.

Learned counsel for respondents, across the Bench, furnished a copy of the speaking order dated 23.09.2023, passed by the 1st respondent-Registrar, S.V.University. The said copy forms part of record.

4.

On perusal of the said proceedings, it appears that the respondents have disposed of the representations submitted by the petitioners. Hence, if at all the petitioners are aggrieved by the speaking order dated 23.09.2023, they are at liberty to challenge the proceedings appropriately in accordance with law.

5.

As the respondents have complied with the orders of this Court, the present Contempt Case is closed. There shall be no order as to costs.

Consequently, interlocutory applications, pending in the contempt case shall stand closed.

__________________________________ JUSTICE TARLADA RAJASEKHAR RAO Date: 16.06.2026 KBN

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12 THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

Contempt Case No.4504 of 2023

16.06.

2026 KBN

Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.