M/S Civic Constructions (I) Private LTD., Chandrasekharpur, Khorda vs. The Comnr Of Commercial Taxes And GST, Odisha, Cuttack
Original PDF →WP(C)/4326/2026HC OrissaGSTCNR ODHC01009206202616 April 2026Bench: MR. JUSTICE HARISH TANDON (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.4326 of 2026
M/s. Civic Constructions (I) Private
Ltd.
….
Petitioner
Mr. Ramesh Chandra Jena, Advocate
-versus-
The Commissioner of Commercial
Taxes and GST, Odisha and another
….
Opposite parties
Mr. Sourav Tibrewal, Additional
Standing Counsel
CORAM:
THE HON’BLE THE CHIEF JUSTICE
AND
THE HON’BLE MR. JUSTICE MURAHARI SRI RAMAN
Order No.
ORDER 16.04.2026 02. 1. The petitioner has filed a memo seeking leave to withdraw of this writ petition with liberty to file a fresh and better writ petition.
2.
Leave granted.
3.
Accordingly, the writ petition stands disposed of as withdrawn.
(Harish Tandon) Chief Justice
(M.S. Raman) Judge MRS/Laxmikant
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.