Kishna Automobile v. The Union Of INDIA And Anr.
- Court
- Rajasthan High Court
- Case number
- CW/6416/2018
- Date of judgment
- 28 Aug 2018
- Bench
- PRADEEP NANDRAJOG,PUSHPENDRA SINGH BHATI
- Petitioner
- KISHNA AUTOMOBILE
- Respondent
- THE UNION OF INDIA and ANR.
- CNR
- RJHC010320592018
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.