M/S Shivalik Hydro PVT. LTD. And Anr. v. Bharat Heavy Electrical LTD.

Court: Delhi High Court
Case number: W.P.(C)/8975/2018
Date of judgment: 28 Aug 2018
Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU
Petitioner: M/S SHIVALIK HYDRO PVT. LTD. AND ANR.
Respondent: BHARAT HEAVY ELECTRICAL LTD.
CNR: DLHC012312812018

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