Shree Shubham Logistics Limited v. State Of Rajasthan, Through Its Principal Secretary Department Of Agriculture And Marketing
- Court
- Rajasthan High Court
- Case number
- CW/17412/2018
- Date of judgment
- 30 Aug 2018
- Bench
- SANJEEV PRAKASH SHARMA
- Petitioner
- SHREE SHUBHAM LOGISTICS LIMITED
- Respondent
- STATE OF RAJASTHAN, THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF AGRICULTURE AND MARKETING
- CNR
- RJHC020752332018
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.