Syndicate Scrap Proc vs. Sales Tax Officer
WP(C)/339/2012HC OrissaGSTCNR ODHC01020222201213 November 2018Bench: MR. JUSTICE JUDGE-2,MR. JUSTICE JUDGE-11 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 339 of 2012
Syndicate Scrap Processing,
Bhubaneswsar
….
Petitioner
None
-versus-
Sales Tax Officer, Bhubaneswar
& Others
….
Opp. Parties
Mr. Sunil Ku.Mishra, ASC (CT & GST)
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K.PATTANAIK
Order No.
ORDER 13.07.2022
Misc. Case No. 16058 of 2012 06. 1. None appears for the Applicant.
2.
The Misc.Case is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
( R.K.Pattanaik) Judge
Kabita
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