Shiv Singh Lodhi v. State Of U.P.
- Court
- Allahabad High Court
- Case number
- BAIL/45180/2018
- Date of judgment
- 26 Nov 2018
- Petitioner
- SHIV SINGH LODHI
- Respondent
- STATE OF U.P.
- CNR
- UPHC012342232018
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.