Wani Brothers And Anr. v. State Of J And K And Ors. (Social Welfare Department)

Court: High Court of Jammu and Kashmir and Ladakh
Case number: OWP/1604/2018
Date of judgment: 30 Nov 2018
Bench: NA
Petitioner: WANI BROTHERS AND ANR.
Respondent: STATE OF J AND K AND ORS. (SOCIAL WELFARE DEPARTMENT)
CNR: JKHC010063332018

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the High Court of Jammu and Kashmir and Ladakh. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.