Pulijala Chinna Yellaiah , Chinna Mallaiah , Chinna , H.K.Vijay Kumar v. The State Of Telangana
- Court
- Telangana High Court
- Case number
- CRLRC/2678/2018
- Date of judgment
- 15 Dec 2018
- Bench
- GUDISEVA SHYAM PRASAD
- Petitioner
- Pulijala Chinna Yellaiah , Chinna Mallaiah , Chinna , H.K.Vijay Kumar
- Respondent
- The State of Telangana
- CNR
- HBHC010743052018
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.