The State Of Odisha v. Dr.Kishore Ch.Beher
- Court
- Orissa High Court
- Case number
- WP(C)/27099/2013
- Date of judgment
- 30 Mar 2017
- Bench
- MR. JUSTICE SUJIT NARAYAN PRASAD,KUMARI JUSTICE SANJU PANDA
- Petitioner
- THE STATE OF ODISHA
- Respondent
- DR.KISHORE CH.BEHER
- CNR
- ODHC010504132013
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.