The Andhra Pradesh Industrial Development v. The State Bank Of INDIA

Court: Telangana High Court
Case number: WP/38142/2016
Date of judgment: 12 Apr 2017
Bench: J. UMA DEVI,V RAMASUBRAMANIAN
Petitioner: The Andhra Pradesh Industrial Development
Respondent: The State Bank of India,
CNR: HBHC010393562016

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