M/S Associated Road Carriers LTD. v. M/S. Gsn Ferro Alloys PVT. LTD.
- Court
- Telangana High Court
- Case number
- CP/33/2016
- Date of judgment
- 18 Apr 2017
- Bench
- RAJA ELANGO
- Petitioner
- M/s Associated Road Carriers Ltd.
- Respondent
- M/s. GSN Ferro Alloys Pvt. Ltd.
- CNR
- HBHC010258032016
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.