M/S Super Cassettes Industries Limited And Ors. v. The State Of Bihar And Anr.

Court: Patna High Court
Case number: CR. MISC./3122/2012
Date of judgment: 9 Oct 2017
Bench: MR. JUSTICE ASHWANI KUMAR SINGH
Petitioner: M/S SUPER CASSETTES INDUSTRIES LIMITED and ORS.
Respondent: THE STATE OF BIHAR and ANR.
CNR: BRHC010243402012

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