M/S. Bigleap Technologies And Solutions PVT LTD vs. The State Of Telangana
WP/21101/2024HC TelanganaGSTCNR HBHC01039931202428 February 2025Bench: SUJOY PAUL,RENUKA YARA
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.