Sikkim High Court GST Judgments — 2021

4 judgments.

• The Branch Manager, New INDIA Assurance Co. LTD. v. Geeta Khatiwara And Ors.

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  MAC App./4/2020·20 Dec 2021

• The Branch Manager, New INDIA Assurance Co. LTD. v. Januka Sharma And Ors.

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  MAC App./5/2020·20 Dec 2021

• Glenmark Pharmaceuticals Limited v. Union Of INDIA And Ors.

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  WP(C)/48/2020·24 Nov 2021

• Sun Pharma Laboratories LTD. v. Union Of Indian And Ors.

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  WP(C)/47/2018·5 Feb 2021