BharatTaxGST

GST Appellate Tribunal, Thane Bench GST Judgments — 2026

1 judgments.

Tata Unistore Limited vs. Commissioner CGST & Ex., Navi Mumbai

APPEAL NO. APL/8/THN/2026GSTAT Thane Bench31 Jul 2026

Bench: SHRI RAMESH NAIR, MEMBER (JUDICIAL) AND SHRI PRALLHAD S. PARANJAPE, MEMBER (TECHNICAL)