GST Appellate Tribunal, Principal Bench GST Judgments — 2026

8 judgments.

Dg Anti-Profiteering, Director General Of Anti-Profiteering vs. Merit Magnum Construction (Formerly M/S Vimal Builders)

APPEAL NO. NAPA/146/PB/2025GSTAT Principal Bench17 Jul 2026

Bench: HON'BLE SHRI ANIL KUMAR GUPTA, MEMBER (TECHNICAL)

Director General Of Anti Profiteering (Dgap) vs. Emaar

NAPA 153/PB/2025GSTAT Principal Bench06 Jul 2026

Bench: HON’BLE JUSTICE MAYANK KUMAR JAIN, MEMBER JUDICIAL AND HON’BLE SHRI A. VENU PRASAD, MEMBER TECHNICAL

Dow Chemical International (P.) LTD vs. Commissioner Of State Tax

APPEAL NOS. APL 2 TO 7 (PB) OF 2026GSTAT Principal Bench04 Jun 2026

Bench: JUSTICE (RETD.) DR. SANJAYA KUMAR MISHRA, PRESIDENT AND SHRI ANIL KUMAR GUPTA, TECHNICAL MEMBER

Dg Anti-Profiteering, Director General Of Anti-Profiteering, Dgap vs. Vasavi And Gp Infra LLP

NAPA/28/PB/2025GSTAT Principal Bench07 May 2026

Bench: JUSTICE (RETD.) DR. SANJAYA KUMAR MISHRA, PRESIDENT AND HON’BLE SHRI A. VENU PRASAD (MEMBER TECHNICAL)

Dg Anti-Profiteering, Director General Of Anti-Profiteering, Dgap vs. Sobha Limited

NAPA/98/PB/2025GSTAT Principal Bench02 Apr 2026

Bench: HON'BLE JUSTICE MAYANK KUMAR JAIN, MEMBER (JUDICIAL)

Director General Of Anti Profiteering (Dgap) vs. A.J. Enterprises

NAPA/2/PB/2025GSTAT Principal Bench20 Feb 2026

Bench: HON’BLE JUSTICE MAYANK KUMAR JAIN, MEMBER JUDICIAL

Dg Anti-Profiteering, Director General Of Anti-Profiteering, Dgap vs. Alton Buildtech PVT. LTD

NAPA/113/PB/2025GSTAT Principal Bench17 Feb 2026

Bench: HON’BLE SHRI A. VENU PRASAD (TECHNICAL MEMBER)

Sterling & Wilson PVT. LTD vs. Commissioner, Odisha, Commissionerate Of CT GST & Ors

APPEAL NO. APL/1/PB/2026GSTAT Principal Bench11 Feb 2026

Bench: HON’BLE JUSTICE (RETD.) DR. SANJAYA KUMAR MISHRA, PRESIDENT