GST Appellate Tribunal, Lucknow Bench GST Judgments — 2026

7 judgments.

M/S Lucknow Test House vs. Shashi Bhushan Singh, Additional Commissioner Grade- Ii, State Tax Lucknow & Ors

APPEAL NO. APL/36/LCK/2026GSTAT Lucknow Bench27 Aug 2026

Bench: SHRI NARENDRA KUMAR, MEMBER (JUDICIAL) AND SHRI ALOK CHOPRA, MEMBER (TECHNICAL)

M/S. Neptune Sales Corporation vs. Additional Commissioner Gr-2 Appeal- Iv Lucknow, Addl. Commr. Lucknow & Ors

Appeal No. APL/33/LCK/2026GSTAT Lucknow Bench25 Aug 2026

Bench: SHRI SANTOSH KUMAR SRIVASTAVA, MEMBER (JUDICIAL) AND SHRI ARVIND KUMAR, MEMBER (TECHNICAL)

D.S Traders vs. Commissioner, Commissioner State Goods And Services Tax Department Lucknow Uttar Pradesh., Commissioner State, Goods And Services Tax Department & Ors

APL/52/LCK/2026GSTAT Lucknow Bench25 Aug 2026

Bench: HON’BLE SANTOSH KUMAR SRIVASTAVA, MEMBER(JUDICIAL) AND HON'BLE ARVIND KUMAR, MEMBER (TECHNICAL)

Santosh Mani Mishra vs. Prop. O Talpura Baheeri Upbar 243201, Islam Trading Co

APPEAL NO. APL/87/LCK/2026GSTAT Lucknow Bench25 Aug 2026

Bench: SHRI SANTOSH KUMAR SRIVASTAVA, MEMBER (JUDICIAL) AND SHRI ARVIND KUMAR, MEMBER (TECHNICAL)

M/S Jai Enterprises vs. Pankaj Gandhi, Additional Commissioner Gr-2 Appeal Iv, State Tax Kanpur & Ors

APPEAL NO. APL/38/LCK/2026GSTAT Lucknow Bench25 Aug 2026

Bench: HON'BLE SANTOSH KUMAR SRIVASTAVA, MEMBER(JUDICIAL) AND HON'BLE ARVIND KUMAR, MEMBER (TECHNICAL)

Om Prakash vs. Prop, O Talpura Talpura Baheri Upbar 243201, Islam Trading Co

APPEAL NO. APL/79/LCK/2026GSTAT Lucknow Bench20 Aug 2026

Bench: SHRI SANTOSH KUMAR SRIVASTAVA, MEMBER (JUDICIAL) AND SHRI ARVIND KUMAR, MEMBER (TECHNICAL)

M/S Lucknow Automotives vs. Assistant Commissioner (Mobile Squad), Gonda

APPEAL NO. APL/8/LCK/2026GSTAT Lucknow Bench14 Aug 2026

Bench: HON'BLE SANTOSH KUMAR SRIVASTAVA, MEMBER (JUDICIAL) AND HON'BLE ARVIND KUMAR, MEMBER (TECHNICAL)