BharatTaxGST

GST Appellate Tribunal, Kolkata Bench GST Judgments — 2026

2 judgments.

Anil Kumar Singh vs. Director, S/O Sanjay Kumar Agarwallahar Patti Nehru Road Thakurganj Brkis 855116, Agarwala’S Bitumex Private Limited

APPEAL NOS. APL/10/KLK/2026 AND APL/14/KLK/2026GSTAT Kolkata Bench20 Aug 2026

Bench: SHRI SUNIL KUMAR SINGH, MEMBER (JUDICIAL) AND SHRI BIJOY KUMAR KAR, MEMBER (TECHNICAL)

Commissioner CGST & Cx, Kolkata North vs. M/S Power Tech Global Private Limited

APPEAL NOS. APL/62/KLK/2026, APL/74/KLK/2026 & APL/75/KLK/2026GSTAT Kolkata Bench05 Aug 2026

Bench: JUSTICE S.G. CHATTOPADHYAY, MEMBER (JUDICIAL) AND SHRI BIJOY KUMAR KAR, MEMBER (TECHNICAL)