GST Appellate Tribunal, Hyderabad Bench GST Judgments — 2026

2 judgments.

M/S. Sri Parameshwara Bricks vs. State Tax Officer, Peddapalli Circle & Ors

Appeal Nos. APL/126/HYD/2026 & APL/26/HYD/2026 (Common Order Nos. 001/HYD/2026 & 002/HYD/2026)GSTAT Hyderabad Bench20 Aug 2026

Bench: SHRI A.P RAVI, MEMBER (JUDICIAL) 109 AND SHRI DUVVURI KRISHNA SRINIVAS, MEMBER (TECHNICAL)

Reddy Veeranna Constructions PVT. LTD vs. Appeal - I Commissioner & Ors

APPEAL NO. APL/623/HYD/2026GSTAT Hyderabad Bench28 Jul 2026

Bench: HON'BLE SHRI SUSHIL KUMAR SHARMA, MEMBER (JUDICIAL) AND HON'BLE SHRI DUVVURI KRISHNA SRINIVAS, MEMBER (TECHNICAL)