GST Appellate Tribunal, Bengaluru Bench GST Judgments — 2026

2 judgments.

M/S N. R. Builders vs. Commissioner Of Commercial Taxes, Karnataka

APPEAL NO. APL/2/BUR/2026GSTAT Bengaluru Bench31 Aug 2026

Bench: HON'BLE SHRI PRABHAKARAN P.M., JUDICIAL MEMBER AND HON'BLE SHRI RAVI JESURAJ S., TECHNICAL MEMBER (STATE)

Rodman Technologies PVT LTD vs. Commissioner Of Karnataka State GST, Bengaluru

APPEAL NO. APL/8/BUR/2026, FINAL ORDER NO. 01/GSTAT BLR/DB 3/2026GSTAT Bengaluru Bench25 Aug 2026

Bench: SHRI PRABHAKARAN P M, MEMBER (JUDICIAL) AND SHRI RAVI JESURAJ, MEMBER (TECHNICAL)