M/S Farhat Construction vs. Union Of INDIA
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NAFR HIGH COURT OF CHHATTISGARH, BILASPUR WPT No. 15 of 2024 M/s Farhat Construction Through The Proprietor Israr Ahmad Aged About 53 Years S/o. Shri S.A.Khan Ahmad R/o. Block No. 2/H, Street 15A, Sector - 2, Bhilai, Distt. - Durg, Chhattisgarh. ---- Petitioner Versus
Union Of India Through The Secretary Department Of Finance, New Delhi.
Joint Commissioner (Appeal), State Goods And Services Tax, Durg, Chhattisgarh.
Assistant Commissioner, State Goods And Service Tax Circle 3, Durg, Chhattisgarh. ---- Respondents For Petitioner : Mr. Sudeep Johri, Advocate Hon'ble Shri Justice
Narendra Kumar Vyas
Order on Board 22.02.2024
Learned counsel for the petitioner seeks permission of this Court to withdraw the present petition.
Prayer is allowed.
Accordingly, the present petition is dismissed as withdrawn. (Narendra Kumar Vyas) Judge Bhumika
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