Satyam Kuamr Gupta vs. Additional Commissioner (Appeals)
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NAFR HIGH COURT OF CHHATTISGARH, BILASPUR W.P.(T) No. 54 of 2023 Satyam Kumar Gupta S/o Laxman Prasad Gupta Aged 43 years, R/o Jail Road, Ward No. 2, Ramanujganj, District – Balrampur, Chhattisgarh ---- Petitioner Versus
Additional Commissioner (Appeals) CGST & Central Excise GST Bhawan, Dhamtari Road, Tikrapara, Raipur, Chhattisgarh
Superintendent CGST Range – Ambikapur, Division – Bilaspur, District Bilaspur (C.G.) ---- Respondents For Petitioner
: Mr. Siddharth Shukla, Advocate For Respondents : Mr. Maneesh Sharma, Advocate Hon’ble Shri Justice
Rakesh Mohan Pandey Order on Board 11.07.2023
Learned counsel for the petitioner seeks permission of this Court to withdraw this petition.
No objection from other side.
Permission granted.
Accordingly, this petition is dismissed as withdrawn with liberty to take recourse to law. (Rakesh Mohan Pandey)
Judge vatti
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