Vinod Kumar Garg vs. Directorate General Of GST Intelligence And Ors
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2024:PHHC:004446 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH 108 CRM-M-62427-2023 Date of Decision : January 15, 2024 VINOD KUMAR GARG .....Petitioner VERSUS DIRECTORATE GENERAL OF GST INTELLIGENCE, CHANDIGARH ZONE UNIT AND ORS .....Respondents CORAM: HON'BLE MR. JUSTICE KULDEEP TIWARI Present : Mr. Avinit Avasthi, Advocate for the petitioner. KULDEEP TIWARI
. J.(Oral)
Learned counsel for the petitioner prays for withdrawal of the present petition with liberty to approach the appropriate Court/Forum for redressal of his grievance as raised before this Court.
Dismissed as withdrawn with liberty aforesaid. (KULDEEP TIWARI) January 15, 2024 JUDGE ajay-1 Whether speaking/reasoned. : Yes/No Whether Reportable. : Yes/No AJAY KUMAR 2024.01.16 10:28 I attest to the accuracy and integrity of this document Chandigarh
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