M/S Atlas Cycle Industries LTD. vs. State Of Hy.

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GSTR/30/1985HC Punjab and HaryanaGSTCNR PHHC01007225198518 April 2024Bench: MR. JUSTICE SANJEEV PRAKASH SHARMA,MRS. JUSTICE SUDEEPTI SHARMA1 pages

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Neutral Citation No.2024:PHHC:051717-DB IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH 124 GSTR-30-1985 Date of Decision: April 18, 2024 M/s Atlas Cycle Industries Ltd. ......Appellant(s) Vs. State of Haryana ......Respondent(s) CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA HON'BLE MRS. JUSTICE SUDEEPTI SHARMA Present: None. ---- SANJEEV PRAKASH SHARMA.J. (ORAL) No one has put in appearance on behalf of the parties. File of this case has been burnt in the fire incident, which took place in the year 2011. No step has been taken by the appellant to reconstruct the record of the said file. 2 In these circumstances, it is not possible for this Court to decide the case on merits.

3.

Dismissed for non-prosecution.

4.

All pending applications, if any, stand disposed of. (SANJEEV PRAKASH SHARMA) JUDGE

(SUDEEPTI SHARMA) JUDGE April 18, 2024 sonia arora Whether speaking/reasoned: Speaking Whether reportable: Yes / No Sonia Arora 2024.04.19 13:17 I attest to the accuracy and integrity of this document

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