M/S Makhan Mechanical Works vs. Pb.St.
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{2024:PHHC:060418-DB}
128 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
GSTR-18-1989 (O&M) Date of Decision:02.05.2024
M/S MAKHAN MECHANICAL WORKS
..…...Petitioner
V/s. STATE OF PUNJAB
….....Respondent
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA.
HON'BLE MRS. JUSTICE SUKHVINDER KAUR.
Present None.
*** SANJEEV PRAKASH SHARMA, J. (Oral)
The parties were informed by the Registry time and again to take steps for reconstruction of the file but no steps have been taken.
The file is stated to have been fully burnt in the fire incident which took place in the Registry.
In view thereof, the GSTR is dismissed for non-prosecution.
All pending application stands dismissed accordingly.
[SANJEEV PRAKASH SHARMA] JUDGE
[SUKHVINDER KAUR] JUDGE
May 2, 2024 Ess Kay
Whether speaking / reasoned
:
Yes / No Whether Reportable
:
Yes / No Suresh Kumar 2024.05.03 11:02 I attest to the accuracy and integrity of this document
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