Mak Engineering Industries Limited v. South East Central Railway
- Court
- Chhattisgarh High Court
- Case number
- ARBR/43/2019
- Date of judgment
- 3 Mar 2022
- Bench
- HON'BLE THE CHIEF JUSTICE
- Petitioner
- MAK ENGINEERING INDUSTRIES LIMITED,
- Respondent
- SOUTH EAST CENTRAL RAILWAY
- CNR
- CGHC010410972019
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.