Guru Nanak Engineering Works v. Reserve Bank Of INDIA And Ors

Court: Punjab and Haryana High Court
Case number: CWP/19472/2020
Date of judgment: 9 Aug 2022
Bench: MR. JUSTICE M.S. RAMACHANDRA RAO,MR. JUSTICE HARMINDER SINGH MADAAN
Petitioner: GURU NANAK ENGINEERING WORKS
Respondent: RESERVE BANK OF INDIA AND ORS
CNR: PHHC010859652020

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