State Of Uttarakhand And Ors v. M/S Getanjali Associates
- Court
- Uttarakhand High Court
- Case number
- SPA/26/2012
- Date of judgment
- 25 Jul 2012
- Petitioner
- STATE OF UTTARAKHAND AND ORS
- Respondent
- M/S GETANJALI ASSOCIATES
- CNR
- UKHC010024592012
Judgment text not available yet
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Reproduced from the public record of the Uttarakhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.