Divisional Forest Development Manager Khanan v. State Of Uttarakhand And Others

Court: Uttarakhand High Court
Case number: WPMS/1344/2010
Date of judgment: 12 Mar 2013
Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA
Petitioner: DIVISIONAL FOREST DEVELOPMENT MANAGER KHANAN
Respondent: STATE OF UTTARAKHAND and OTHERS
CNR: UKHC010065322010

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Uttarakhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.