Hindustan Unilever Limited v. State Of Uttarakhand And Others

Court: Uttarakhand High Court
Case number: WPMS/532/2013
Date of judgment: 6 Apr 2015
Bench: HON'BLE MR. JUSTICE ALOK SINGH
Petitioner: HINDUSTAN UNILEVER LIMITED
Respondent: STATE OF UTTARAKHAND and OTHERS
CNR: UKHC010084292013

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