Reckitt Benckiser INDIA Private Limited v. State Of Uttarakhand And Another

Court: Uttarakhand High Court
Case number: WPMS/3263/2015
Date of judgment: 4 Jan 2016
Bench: HON'BLE MR. JUSTICE U. C. DHYANI
Petitioner: Reckitt Benckiser India Private Limited
Respondent: State Of Uttarakhand AND ANOTHER
CNR: UKHC010027402015

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