Sangeeta Mukesh Tyagi v. State Of Uttarakhand

Court: Uttarakhand High Court
Case number: ABA/17/2020
Date of judgment: 10 Jun 2022
Bench: HON'BLE MR. JUSTICE RAVINDRA MAITHANI
Petitioner: SANGEETA MUKESH TYAGI
Respondent: STATE OF UTTARAKHAND
CNR: UKHC010094602020

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