Commissioner, Central Excise,Customs And S. Tax, Raipur v. M/S Beekay Engineering Corporation

Court: Chhattisgarh High Court
Case number: TAXC/38/2016
Date of judgment: 9 May 2017
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY AGRAWAL
Petitioner: Commissioner, Central Excise,customs and S. Tax, Raipur
Respondent: M/s Beekay Engineering Corporation
CNR: CGHC010225102016

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