M/S. Timex Art Decor PVT. Limited, Through Director, Nitin J. Shah v. The State Of Maharashtra And Ors

Court
Bombay High Court
Case number
WP/8898/2012
Date of judgment
25 Mar 2013
Bench
HON'BLE SHRI JUSTICE A.A. SAYED,HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD
Petitioner
M/S. TIMEX ART DECOR PVT. LIMITED, THROUGH DIRECTOR, NITIN J. SHAH
Respondent
THE STATE OF MAHARASHTRA AND ORS
CNR
HCBM010362152012

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