Ms Amit Enterprises Through Its Proprietor Shri Amit Kejriwal v. Central Coalfields Limitedthrough Its Chairman Cum Managing Director And Ors

Court: Jharkhand High Court
Case number: WPC/5523/2013
Date of judgment: 20 Jan 2015
Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE PRAMATH PATNAIK
Petitioner: MS AMIT ENTERPRISES THROUGH ITS PROPRIETOR SHRI AMIT KEJRIWAL
Respondent: Central Coalfields Limitedthrough Its Chairman Cum Managing Director And Ors
CNR: JHHC010111732013

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