Bharat Petroleum Corporation Limited v. State Of Punjab And Another
- Court
- Punjab and Haryana High Court
- Case number
- CWP/4583/2008
- Date of judgment
- 5 Nov 2008
- Bench
- MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
- Petitioner
- BHARAT PETROLEUM CORPORATION LIMITED
- Respondent
- STATE OF PUNJAB AND ANOTHER
- CNR
- PHHC010683272008
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.