Lajpat Rai Chanana v. State Of Haryana And Others
- Court
- Punjab and Haryana High Court
- Case number
- CWP/17900/2005
- Date of judgment
- 23 Feb 2011
- Bench
- MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
- Petitioner
- LAJPAT RAI CHANANA
- Respondent
- STATE OF HARYANA AND OTHERS
- CNR
- PHHC010506952005
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