Hry. State Warehousing Corp. v. The Excise & Taxation Commissioner & Anr

Court: Punjab and Haryana High Court
Case number: CWP/21488/2010
Date of judgment: 29 Mar 2011
Bench: MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
Petitioner: HRY. STATE WAREHOUSING CORP.
Respondent: THE EXCISE & TAXATION COMMISSIONER & ANR
CNR: PHHC010744432010

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