M/S Munshi Ram Walaiti Ram v. Sh. D.P. Reddy, Ias & Anr.
- Court
- Punjab and Haryana High Court
- Case number
- COCP/3012/2015
- Date of judgment
- 22 Mar 2017
- Bench
- MR. JUSTICE S.P. BANGARH
- Petitioner
- M/S MUNSHI RAM WALAITI RAM
- Respondent
- SH. D.P. REDDY, IAS & ANR.
- CNR
- PHHC010026072015
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