M/S Reliance Retail LTD. v. State Of Punjab And Ors.
- Court
- Punjab and Haryana High Court
- Case number
- CWP/20311/2015
- Date of judgment
- 5 Apr 2017
- Bench
- MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE HARMINDER SINGH MADAAN
- Petitioner
- M/S RELIANCE RETAIL LTD.
- Respondent
- STATE OF PUNJAB AND ORS.
- CNR
- PHHC010844062015
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.