State Of Kerala v. M/S. Raman Karnavar

Court: Kerala High Court
Case number: OT.Rev/59/2014
Date of judgment: 17 Jan 2017
Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
Petitioner: STATE OF KERALA
Respondent: M/S. RAMAN KARNAVAR
CNR: KLHC010383012014

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