N.Prakasan v. The Commercial Tax Officer 1
- Court
- Kerala High Court
- Case number
- WP(C)/38920/2015
- Date of judgment
- 16 Feb 2017
- Bench
- HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
- Petitioner
- N.PRAKASAN
- Respondent
- THE COMMERCIAL TAX OFFICER 1
- CNR
- KLHC010847552015
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.