Gail (INDIA) LTD. v. Assistant Commissioner (Wc) Commercial Taxes Special Circle Ii

Court: Kerala High Court
Case number: WP(C)/3303/2017
Date of judgment: 10 Apr 2017
Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
Petitioner: GAIL (INDIA) LTD.
Respondent: ASSISTANT COMMISSIONER (WC) COMMERCIAL TAXES SPECIAL CIRCLE II
CNR: KLHC010512502017

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