Ind Rubber Trades v. Authority For Clarification

Court: Kerala High Court
Case number: OT.Appeal/8/2013
Date of judgment: 22 Jun 2017
Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: IND RUBBER TRADES
Respondent: AUTHORITY FOR CLARIFICATION
CNR: KLHC010359222013

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